R. RETNAKARAN Vs. VENGANOOR PANCHAYAT

Referred Judgements :-

S.S NAIR V. TRAVANCORE DEVASWOM BOARD [REFERRED TO]
A K GUPTA AND SONS LIMITED VS. DAMODAR VALLEY CORPORATION [REFERRED TO]
STATE OF J&K VS. L TOTA RAM [REFERRED TO]
TRILOKI NATH DHAR VS. DHARMARTH COUNCIL, SRINAGAR [REFERRED TO]