ALEY JOSEPH Vs. UNIVERSITY OF KERALA

JUDGEMENT

(1.) The petitioner is working as Junior Lecturer in Chemistry in St. Xavier's College for Women, Alwaye. That is a private college affiliated to the University of Kerala. When the Kerala University First Statutes came into force, the petitioner sent Ext P1, the contents of which may be extracted:

(2.) The operative portion of Ext. P2 reads as follows: