COMMISSIONER OF INCOME TAX Vs. BEST AUTOMOBILES

Referred Judgements :-

IN RE: ALBION LIFE ASSURANCE SOCIETY [REFERRED TO]
PITCHIAH CHETTIAR V. SUBRAMANIAN CHETTIAR [REFERRED TO]
RAVULU SABBA RAO VS. COMMR OF INCOME TAX MADRAS [REFERRED TO]
KYLASA SARABHAIAH VS. COMMISSIONER OF INCOME TAX HYDERABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE BANGALORE IN BOTH APPEALS VS. SHALL MOHANDAS SADHURAM MYSORE IN BOTH THE APPEALS [REFERRED TO]
RAMAMOHAN MOTOR SERVICE VS. COMMISSIONER OF INCOME TAX HYDERABAD [REFERRED TO]
MANDYALA GOVINDU AND COMPANY VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD [REFERRED TO]
THACKER AND COMPANY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HIRALAL JAGANNATH PRASAD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SANNAPPA R AND SONS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
PALU C T AND SONS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ITHAPPIRI AND GEORGE [REFERRED TO]
UNITED HARDWARES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]