RAJAGOPALAN NAIR Vs. RANJITH N P

JUDGEMENT

(1.) The prayer in this Original Petition (Civil) is as follows:

(2.) Heard Sri.L.Rajesh Narayan Iyer, the learned counsel appearing for the petitioner/sole defendant and Sri.Ravi K., the learned counsel appearing for the respondent/sole plaintiff.

(3.) The petitioner is aggrieved by the rendering of the impugned Ext.P9 order, which was dismissed the prayer in Ext.P4 application. The prayer in Ext.P4 I.A.No.3557/2917 in O.S.No.547/2017 on the file of the Munsiff's Court, Palakkad is as follows: