LAWS(KER)-2018-10-233

MANIKANDAN AND OTHERS Vs. SPECIAL TAHSILDAR (LR)

Decided On October 25, 2018
MANIKANDAN AND OTHERS Appellant
V/S
Special Tahsildar (Lr) Respondents

JUDGEMENT

(1.) The prayers in W.P.(C)No.34725 of 2018 are as follows:-

(2.) The prayers in W.P.(C)No.34754 of 2018 are as follows:-

(3.) The prayers in W.P.(C)No.34758 of 2018 are as follows:-