LAWS(KER)-2018-2-22

VARSHA VIJAYAKUMAR Vs. ARUN SAJEEV

Decided On February 05, 2018
Varsha Vijayakumar Appellant
V/S
Arun Sajeev Respondents

JUDGEMENT

(1.) The prayers in Tr.P.(C) No.824/2017 are as follows:

(2.) The prayer in Tr.P (C) .No.10/2018 is as follows:

(3.) The prayer in Tr.P (Criminal) No.1/2018 is as follows: