REGENT COMPUTRONICS PVT. LTD.

T Muhammed Appellant

V/S

PERINTHALMANNA MUNICIPALITY Respondents

Referred Judgements :-

ABOOBACKER VS. MANJERI MUNICIPALITY [REFERRED TO]
THE LOCAL LEVEL MONITORING COMMITTEE AND ORS. VS. MARIUMMA AND ORS. [REFERRED TO]
SOUMINI VS. NADUVANNUR GRAMA PANCHAYAT [REFERRED TO]
SHIVADASAN , M.K. AND OTHERS VS. REVENUE DIVISIONAL OFFICER AND OTHERS [REFERRED TO]

JUDGEMENT

(1.) The petitioner has approached this Court with the following prayers:-

(2.) Heard learned counsel for the petitioners, the learned Government Pleader as well as the learned standing counsel appearing for the 1st respondent.

(3.) The facts of the case are as follows:-

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T MUHAMMED Vs. PERINTHALMANNA MUNICIPALITY

Referred Judgements :-

JUDGEMENT

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