(1.) This application is filed under Section 438 of the Code of Criminal Procedure.
(2.) The applicant herein are the 1st accused in Crime No.1359 of 2018 of Neyyattinkara Police Station, Thiruvananthapuram District registered under Sections 294 (b), 341, 323, 324 and 308 r/w Section 34 of the IPC.
(3.) The prosecution allegation is that on 15.7.2018 around 9.30 PM, four identifiable persons namely Rahul Vishnu, Pakk Ali and Makku attacked the de fcto complainant with cricket bats and caused injuries all over his bodies. In the F.I statement given by the de facto complaint that the above said 4 persons assaulted him in connection with a prior dispute happened between him and the petitioner herein.