(1.) The petitioner is the accused in Crime No.225/2019 of Peringome Police Station registered for the offences punishable under Sections 448 and 353 IPC.
(2.) The petitioner has filed this application under Section 438 Cr.P.C.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN