LAWS(KER)-2018-1-729

VEENA K. THOMAS Vs. NIKHIL VARGHESE

Decided On January 05, 2018
Veena K. Thomas Appellant
V/S
Nikhil Varghese Respondents

JUDGEMENT

(1.) The prayer in Transfer Petition (Civil) No.540/2017 is as follows:

(2.) The prayer in Transfer Petition (Civil) No.543/2017 is as follows:

(3.) Heard Sri. P.V. Kunhikrishnan, learned counsel for the petitioner-wife and Smt. Indu Susan Jacob, learned counsel for the respondent-husband.