BIJI YOHANNAN VARGHESE Vs. THOMAS STEPHEN & ORS.

JUDGEMENT

(1.) These review petitions have been filed seeking to review the impugned common order dated 12.2.2018 rendered by this Court in Tr.P.(C).Nos.694, 707 and 711 of 2014. The review petitioner is the petitioner (wife) in the respective Transfer Petitions (Civil).

(2.) Heard Sri.George Mathew, learned counsel appearing for the petitioner (wife), Sri.P.K.Manojkumar, learned counsel appearing for the respondent (husband) and his relatives and Sri.N.Jagath, learned counsel appearing for the other respondents.

(3.) The prayer in Tr.P(C).No.694/2014 is as follows: