REGENT COMPUTRONICS PVT. LTD.

Sreela S.G. Appellant

V/S

RAMAKRISHNA PILLAI Respondents

Referred Judgements :-

MONA ARESH GOEL VS. ARESH SATYA GOEL [REFERRED TO]
RAJWINDER KAUR VS. BALWINDER SINGH [REFERRED TO]
SUMITRA SINGH VS. KUMAR SANJAY [REFERRED TO]
LEBY ISSAC VS. LEENA M NINAN ALIAS LINCY [REFERRED TO]
SUPRABHA VS. K K SIVARAMAN [REFERRED TO]
SYAMALADEVI VS. SARALADEVI [REFERRED TO]
SHERLY VS. SUKUMARI AMMA [REFERRED TO]
VASUMATHI N VS. VALSAN [REFERRED TO]
ANILKUMAR VS. SHEELA [REFERRED TO]
KRISHNA MOORTHY VS. SOUMYA KRISHNAN [REFERRED TO]
JANAKI AMMA AND ORS. VS. RENUKA SADANANDAN AND ORS. [REFERRED TO]
VAISHALI SHRIDHAR JAGTAP VS. SHRIDHAR VISHWANATH JAGTAP [REFERRED TO]

JUDGEMENT

(1.) The prayer in this Transfer Petition (Civil) as as follows:

(2.) Heard Sri. M. Rajesh, learned counsel appearing for the petitioner and Sri. T.I. Unni Raja, learned counsel appearing for the respondent.

(3.) The petitioner herein is the wife of the petitioner herein. Differences of opinion between the parties have led to matrimonial dispute, which in turn have led to the institution of litigative proceedings between these spouses.

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SREELA S.G. Vs. RAMAKRISHNA PILLAI

Referred Judgements :-

JUDGEMENT

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