LAWS(KER)-2018-3-739

SIJO KURUVILA AND OTHERS Vs. SMT. ASHA JOHN

Decided On March 05, 2018
Sijo Kuruvila And Others Appellant
V/S
Smt. Asha John Respondents

JUDGEMENT

(1.) The prayer in Tr.P(C).No.97/2018 is as follows:

(2.) The prayer in Tr.P(C).No.102/2018 is as follows:

(3.) Heard Sri.T.V.George, learned counsel for the petitioners and Sri.T.M.Raman Kartha, learned counsel appearing for the respondent.