LAWS(KER)-2018-11-131

A.M. FAISAL Vs. THRISSUR CORPORATION

Decided On November 02, 2018
A.M. Faisal Appellant
V/S
THRISSUR CORPORATION Respondents

JUDGEMENT

(1.) This writ petition is filed by the petitioner seeking the following reliefs:-

(2.) Material facts for the disposal of the writ petition are as follows:-