KERALA GRAMIN BANK HEAD OFFICE Vs. SUB REGISTRAR SUB REGISTRY OFFICE MAKKARAPARAMBUMALAPPURAM DISTRICT

Referred Judgements :-

EMBASSY HOTELS PVT. LTD. V. GAJARAJ [REFERRED TO]
NARANDAS KARSONDAS VS. S A KAMTAM [REFERRED TO]
MHADAGONDA RAMGONDA PATIL VS. SHRIPAL BALWANT RAINADE [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUN ENGINEERING WORKS PRIVATE LIMITED [REFERRED TO]
L K TRUST VS. EDC LTD [REFERRED TO]
HOUSING DEVELOPMENT FINANCE VS. K A IQBAL [REFERRED TO]
RAJALEKSHMI AMMA VS. BASHEER [REFERRED TO]
MADHAN VS. SUB REGISTRAR [REFERRED TO]
MATHEW VARGHESE VS. AMRITHA KUMAR [REFERRED TO]
RAMALINGA LAYER VS. SYNDICATE BANK [REFERRED TO]
ALLOKAM PEDDABBAYYA AND ANOTHER VS. ALLAHABAD BANK AND OTHERS [REFERRED TO]
DWARIKA PRASAD VS. STATE OF U.P . [REFERRED TO]