LAWS(KER)-2008-10-52

AMEEN Vs. STATE OF KERALA

Decided On October 29, 2008
AMEEN Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) Common questions arise in these Writ Petitions and they were therefore heard together and are being disposed of by this common judgment.

(2.) WP (C) No. 16744 of 2008

(3.) WP (C) No. 23886 of 2008