NITHIN NORBERT Vs. UNIVERSITY OF KERALA

JUDGEMENT

(1.) To direct the respondents to produce the original mark sheets of the candidates along with the answer sheets in Ext.P3 Selection List and the answer key of the question before this Hon ble Lok Ayukta.

(2.) To direct the respondents to furnish the mark list of the written examination of all the candidates as forwarded by the outside agency.

(3.) To direct the respondent to furnish the mark of the candidates regarding the handwriting examination and interview.