ZOOM DEVELOPERS PVT. LTD Vs. STATE OF KERALA

Referred Judgements :-

R. D. SHETTY V. INTERNATIONAL AIRPORT AUTHORITY [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
INCOME TAX OFFICER CUTTACK VS. BUU PATNAIK [REFERRED TO]
UNION OF INDIA VS. E G NAMBUDIRI [REFERRED TO]
NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES VS. DRK KALYANA RAMAN [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
SARAT KUMAR DASH VS. BISWAJIT PATNAIK [REFERRED TO]
AIR INDIA LIMITED VS. COCHIN INT AIRPORT LIMITED [REFERRED TO]
WEST BENGAL STATE ELECTRICITY BOARD VS. PATEL ENGINEERING COMPANY LIMITED [REFERRED TO]
DIVISIONAL MANAGER PLANTATION DIVISION ANDAMAN and NICOBAR ISLANDS VS. MUNNU BARRICK [REFERRED TO]
STATE OF W B VS. ALPANA ROY [REFERRED TO]
B S N JOSHI AND SONS LTD VS. NAIR COAL SERVICES LTD [REFERRED TO]
RAJESH KUMAR VS. DY C I T [REFERRED TO]
RELIANCE AIRPORT DEVLOPERS PVT LTD VS. AIRPORT AUTHORITY OF INDIA [REFERRED TO]
RELIANCE ENERGY LIMITED VS. MAHARASHTRA STATE ROAD DEVLOPMENT CORPORATION LTD [REFERRED TO]
DEV DUTT VS. UNION OF INDIA [REFERRED TO]
CHOICE TRADING CORPORATION P LTD VS. G C D A [REFERRED TO]
T CHANDRAN VS. UNION OF INDIA [REFERRED TO]
SHREYAS KUMAR VS. DIRECTOR KERALA STATE LOTTERIES [REFERRED TO]
ANOJ ABRAHAM VS. STATE TRANSPORT AUTHORITY KERALA [REFERRED TO]
M Vasudevan VS. Chief Executive Officer [REFERRED TO]