RAJASHREE Vs. STATE OF KERALA

JUDGEMENT

(1.) IN these Writ Petitions, the complaint is regarding the selection that was conducted by the PSC to the post of Vocational Instructor in Clothing and Embroidery.

(2.) IN view of the common grievance highlighted by the petitioners, these Writ Petitions are disposed of by this common judgment and for the sake of convenience, I shall refer to the facts as pleaded in W. P. (C) No. 20771/08.

(3.) THE prayer sought in this Writ Petition is to quash Ext. P4 to the extend it has included additional respondents 4 to 7 at Rank Nos. 1,6,7 and 8.