(1.) THE Full Bench has this question before it:
(2.) ENTRY 5 of the First Schedule to KGST Act reads thus:<FRM>SAURAS0_433_ILR(KER)2_2008.HTM</FRM>
(3.) ENTRY 104 of First Schedule to the Act reads as under:<FRM>SAURAS1_433_ILR(KER)2_2008.HTM</FRM>
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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