LAWS(KER)-1987-4-9

COMMISSIONER OF WEALTH TAX Vs. RAMA VERMA

Decided On April 10, 1987
COMMISSIONER OF WEALTH TAX Appellant
V/S
H.H. RAMA VERMA Respondents

JUDGEMENT

(1.) THE following question has been referred to us by the Tribunal, Cochin Bench.

(2.) WE direct the parties to bear their respective costs in these Tax Referred Cases.