(1.) THE following question has been, at the instance of the revenue, referred to us by the Tribunal, Cochin Bench :
(2.) WE direct the parties to bear their respective costs in this tax referred case.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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