LAWS(KER)-1987-1-9

V SARADA Vs. K V NARAYANA MENON

Decided On January 27, 1987

V.SARADA Appellant

V/S

K.V.NARAYANA MENON Respondents

Referred Judgements :-

KOCHU GOVINDAN KAIMAL VS. THEKKET LAKSHMI AMMA [REFERRED TO]
C KUTTIMALU AMMA VS. C LAKSHMI [REFERRED TO]
K V V P VEETTIL VELLACHI VS. GOPALAN [REFERRED TO]

JUDGEMENT

(1.) S. A. No. 765 of 1980

(2.) S. A. No. 638 of 1980

(3.) Facts are these:

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.