LAWS(KER)-1987-4-11

COMMISSIONER OF WEALTH TAX Vs. K GOPINATHAN NAIR

Decided On April 09, 1987
COMMISSIONER OF WEALTH TAX Appellant
V/S
K. GOPINATHAN NAIR Respondents

JUDGEMENT

(1.) THE following question has been referred to us by the Tribunal, Cochin Bench :

(2.) WE direct the parties to bear their respective costs in this tax referred case.