PARTHAS TRUST Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

UNION COLD STORAGE CO. LTD. V. SIMPSON [REFERRED TO]
SETTLEMENT TRUSTS OF CHAPMAN NO. 2 [REFERRED TO]
CLITHEROE'S [REFERRED TO]
COHEN'S [REFERRED TO]
LISTER'S [REFERRED TO]
VAN GRUISEN'S [REFERRED TO]
DREWE [REFERRED TO]
LLOYD [REFERRED TO]
SAINSBURY [REFERRED TO]
STOKES V. COSTAIN PROPERTY INVESTMENTS LTD. [REFERRED TO]
SOUTH WEST WATER AUTHORITY V. RUMBLE'S [REFERRED TO]
ZEKELMAN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BHURANGYA COAL CO [REFERRED TO]
RADHAKISHAN LAXMINARAYAN TOSHNIWAL VS. SHRIDHAR RAMCHANDRA ALSHI [REFERRED TO]
RAM SARAN LALL THE STATE OF PUNJAB VS. DOMINI KUER:MST DOMINI KUER [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE VS. P KRISHNA WARRIAR [REFERRED TO]
HIRALAL AGRAWAL VS. RAMPADARATH SINGH [REFERRED TO]
JODHA MAL KUTHIALA VS. COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH AND PATIALA [REFERRED TO]
INDIAN CHAMBER OF COMMERCE C I T KERALA ERNAKULAM VS. COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA:COCHIN CHAMBER OF COMMERCE AND INDUSTRY COCHIN [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA VS. DHARMODAYAM AND CO KERALA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. HINDUSTAN COLD STORAGE AND REFRIGERATION PRIVATE LIMITED [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME-TAX VS. U P STATE AGRO INDUSTRIAL CORPORATION LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GANGA PROPERTIES LTD [REFERRED TO]
DHARMODAYAM COMPANY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHAILA INDUSTRIAL AND SPIRITUAL COLONY CHARITIES [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DHARMADEEPTI [REFERRED TO]
RAJA SIR MUTHIAH CHETTIAR M A DR VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TAMIL NADU AGRO INDUSTRIES CORPORATION LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VANCHI TRUST [REFERRED TO]
CIT V. V.S. KUMARASWAMY REDDIAR TRUST [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SEEMATTI TRUST [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. T A V TRUST [REFERRED TO]
AMARCHAND JAINARAIN AGARWAL VS. UNION OF INDIA [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. SAHAY PROPERTIES AND INVESTMENT COMPANY PRIVATE LIMITED [REFERRED TO]