COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS

Referred Judgements :-

COMMISSIONER OF INCOME TAX WEST BENGAL VS. ISTHMIAN STEAMSHIP [REFERRED TO]
C A ABRAHAM VS. INCOME TAX OFFICER KOTTAYAM [REFERRED TO]
ASSISTANT COLLECTOR OF CUSTOMS BOMBAY BEHRAMJI MERWANJI DAMANIA VS. L R MELWANI :L R MELWANI [REFERRED TO]
HIRA H ADVANI VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DATA RAM SATPAL [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. JIWAN LAL SHAH [REFERRED TO]
RAJPUTANA STORES VS. INSPECTING ASSISTANT COMMISSIONER [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. MEDISETTY RAMARAO [REFERRED TO]
NAWN ESTATES PVT LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BEHERA K C [REFERRED TO]
COMMISSIONER OF GIFT-TAX V. C. MUTHUKUMARASWAMY MUDALIAR [REFERRED TO]
CONTINENTAL COMMERCIAL CORPORATION VS. INCOME TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AHAMED K [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GUJARAT TRAVANCORE AGENCY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MUKANDDAS VISHNUKUMAR [REFERRED TO]