PARAMESWARAN NAMBUDIRIPAD Vs. INSPECTING ASSISTANT COMMISSIONER

Referred Judgements :-

HENDERSON V. HENDERSON [REFERRED TO]
GREY V. PEARSON [REFERRED TO]
SOCIETY OF MEDICAL OFFICERS OF HEALTH V. HOPE [REFERRED TO]
BOYSTEAD V. COMMISSIONER OF TAXATION [REFERRED TO]
WHITNEY V. INLAND REVENUE COMMISSIONERS [REFERRED TO]
ELLERMAN LINES V. MURRAY [REFERRED TO]
NEW BRUNSWICK RAILWAY CO. V. BRITISH AND FRENCH TRUST CORPORATION LTD. [REFERRED TO]
CHATTURAM V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
INCOME-TAX OFFICER,LUCKNOW V. BACHU LAL KAPUR [REFERRED TO]
TRUSTEES OF THE ABDUL GAFOOR TRUST V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
CARL ZEISS STIFTUNG V. RAYNER & KEELER LTD. [REFERRED TO]
SETH BADRIDAS DAGA V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
EAST END DWELLINGS CO. LTD. V. FINSBURY BOROUGH COUNCIL [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
LAKHMICHAND BAIJNATH VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
AMALGAMATED COALFIELDS LIMITED THE AMALGAMATED COALFIELDS LIMITED VS. JANAPADA SABHA CHHINDWARA:JANAPADA SABHA CHHINDWARA [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY VS. AMARCHAND N SHROFF [REFERRED TO]
ADDITIONAL INCOME TAX OFFICER CUDDAPAH VS. A THIMAYYA A RANGANTHAM [REFERRED TO]
GOWLI BUDDANNA VS. COMMISSIONER OF INCOME TAX MYSORE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PURUSHOTTAM DAS RAIS [REFERRED TO]
JAI NARAYAN JAI GOVIND VS. CONTROLLER OF ESTATE DUTY MADRAS [REFERRED TO]
CONTROLLER OF ESTATE DUTY ASST VS. BALAKRISHNA MENON [REFERRED TO]
SIR SUNDAR SINGH MAJITHIA VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
WAMAN SATWAPPA KALGKATGI V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
WALLACE BROTHERS AND CO LTD VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
BANSIDHAR DHANDHANIA R B VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN VS. MESSRS KHIEMCHAND-RAMDAS [REFERRED TO]