(1.) THE second defendant in O. S. No. 830 of 1953 of the court of the District Munsiff of Nadapuram was the appellant in A. S No. 257 of 1957 of the court of the Subordinate Judge of Badagara. He is also the appellant in this second appeal.
(2.) THE plaintiff in O. S. No. 830 of 1953 was the first respondent in this second appeal. He is now no more. THE fourth respondent was recorded as his legal representative by the order dated 31 5 1966 on C. M. P. No. 2895 of 1966.
(3.) O. S. No. 504 of 1952 was a suit by the second defendant against the first defendant, the benamidar of the plaintiff. The plaintiff tried to get himself impleaded in that suit by R. I. A. No. 566 of 1953. The second defendant opposed that application and it was dismissed by an order dated 15 4 1953.