(1.) On 16-9-1955 we passed the following order:
(2.) A supplementary statement has since been submitted by the Income Tax Appellate Tribunal. Paragraph 11 of that statement reads as follows:--
(3.) The concluding paragraph of (1954) 26 ITR 775: ((S). AIR 1955 SC 65) (A) reads as follows:--
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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