(1.) The prayer in the petition is worded as follows:
(2.) In Ext. D, the order impugned, the respondent said:
(3.) Sub-s.(1) of S.35 of the Indian Income Tax Act, 1922, omitting the provisos thereto, reads as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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