IN THE MATTER OF DEVASWOM BOARDS SPECIAL REPORT NO 57 OF 2017-ENHANCEMENT OF THE HONORARIUM - SUO MOTU PROCEEDINGS INITIATED -REG Vs. TRAVANCORE DEVASWOM BOARD

JUDGEMENT

(1.) This petition is registered by this Court pursuant to the Special Report bearing No.57/2017 submitted by the learned Ombudsman putting forth a request made by some of the staff for enhancement of the honorarium.

(2.) We have gone through the proceedings and heard the learned counsel appearing for the parties.

(3.) It is seen that the staff attached to the office of the Ombudsman were being paid honorarium at different rates considering the extent of work involved and also the cost of living at different points of time.