BHARAT PETROLEUM CORPORATION LIMITED Vs. THE GENERAL SECRETARY, COCHIN REFINERIES EMPLOYEES CONSUMER CO

Referred Judgements :-

CAREW AND CO. LTD. V. UNION OF INDIA [REFERRED TO]
M.M.R. KHAN AND OTHERS V. UNION OF INDIA [REFERRED TO]
PARIMAL CHANDRA RAHA V. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
BACHA F GUZDAR BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
SARASPUR MILLS COMPANY LIMITED VS. RAMANLAL CHIMANLAL [REFERRED TO]
HUSSAINBHAI CALICUT VS. ALATH FACTORY THEZHILALI UNION KOZHIKODE [REFERRED TO]
POTTERY MAZDOOR PANCHAYAT VS. PERFECT POTTERY COMPANY LIMITED [REFERRED TO]
SHANKAR CHAKRAVARTI VS. BRITANNIA BISCUIT COMPANY LIMITED [REFERRED TO]
UNION OF INDIA [RAILWAY BOARD] VS. J V SUBHAIAH [REFERRED TO]
INDIAN PETROCHEMICALS CORPORATION LIMITED ANR VS. SHRAMIK SENA [REFERRED TO]
BARAT FRITZ WERNER LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. NATIONAL UNION WATER FRONT WORKERS [REFERRED TO]
RAM SINGH VS. UNION TERRITORY CHANDIGARH [REFERRED TO]
HALDIA REFINERY CANTEEN EMPLOYEES UNION VS. INDIAN OIL CORPORATION LTD [REFERRED TO]
STATE OF KARNATAKA VS. KGSD CANTEEN EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
INTERNATIONAL AIRPORT AUTHORITY OF INDIA VS. INTERNATIONAL AIR CARGO WORKERS UNION [REFERRED TO]
GENERAL MANAGER OSD BENGAL NAGPUR COTTON MILLS RAJNANDGAON VS. BHARAT LAL [REFERRED TO]
VODAFONE INTERNATIONAL HOLDINGS B V VS. UNION OF INDIA [REFERRED TO]
CARRASCO INVESTMENT LIMITED VS. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE [REFERRED TO]
TIN PRINTERS PRIVATE LTD VS. INDUSTRIAL TRIBUNAL [REFERRED TO]
TATA IRON & STEEL CO. LTD VS. STATE OF JHARKHAND [REFERRED TO]
NATIONAL ALUMINIUM CO. LTD. VS. ANANTA KISHORE ROUT [REFERRED TO]
BALWANT RAI SALUJA VS. AIR INDIA LTD [REFERRED TO]