LAWS(KER)-2017-8-72

THOMAS CHURCH Vs. THE DISTRICT POLICE CHIEF

Decided On August 24, 2017
Thomas Church Appellant
V/S
The District Police Chief Respondents

JUDGEMENT

(1.) Faith can move mountains: Mathew 17:20.

(2.) It can move courts, too. Here, the faithful moved the courts so often that the very faith seems to have receded to the background --almost.

(3.) Factional fighting in a church led to litigation in a District Court, and it reached all the way up to the Apex Court. The Court held in the Civil Appeal that its findings in another Civil Appeal, arising out of a representative suit, would bind. So, it disposed of the appeal "in terms of" the representative legal proceedings.