LAWS(KER)-2017-11-110

ABJITH S.S Vs. CENTRAL BOARD OF SECONDARY ...

Decided On November 21, 2017
Abjith S.S Appellant
V/S
Central Board Of Secondary ... Respondents

JUDGEMENT

(1.) In W.P.(C) No.35633 of 2017, seeking similar reliefs as prayed for in this writ petition, this Court has held so, vide judgment dated 13.11.2017: