MANJULAL Vs. UNION OF INDIA

JUDGEMENT

(1.) The petitioner is concerned with the correction of date of birth in the Passport, applied for as per Exhibit P3.

(2.) The petitioner's date of birth is shown in the Passport as 25.05.1962. The petitioner submits that in fact his date of birth is 25.05.1968, as evidenced by Exhibit P2 certificate issued by the Board of Government Examinations. The petitioner also submits that the birth certificate also shows the date as 25.05.1968; however, it is not produced before this Court.

(3.) The issue is covered by the judgment of this Court, reported in Jayakumar v. Regional Passport Officer [2015 (3) KLT 158], against the petitioner.