(1.) What is the nature of Exhibit-B3; whether it is an outright sale or a mere grant of licence?
(2.) If it is a licence, whether it is an irrevocable licence?
(3.) Can an irrevocable licence be transferred?
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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