ZACHARIACHAN Vs. KOSHIKUNJU AND OTHERS

JUDGEMENT

(1.) Second appeal filed by the plaintiff in O.S. No. 237 of 2012 on the file of the Court of Munsiff, Punalur against the concurrent findings of the trial court and the lower appellate court that the suit was legally not maintainable. Aggrieved by the decisions, the plaintiff has come up in this second appeal.

(2.) Heard the learned counsel for the plaintiff.

(3.) Short facts necessary for disposal of the appeal are as follows: