(1.) The petitioner is the 2nd accused in Crime No.24 of 2017 of Pudunagaram police station registered for the offence under Section 420 read with Section 34 I.P.C.
(2.) Heard.
(3.) The prosecution allegation can be briefly stated as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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