LAWS(KER)-2017-2-191

PONNAMMA THOMAS Vs. THE DISTRICT EDUCATIONAL OFFICER

Decided On February 09, 2017

Ponnamma Thomas Appellant

V/S

THE DISTRICT EDUCATIONAL OFFICER Respondents

Referred Judgements :-

DEVAKY V. STATE OF KERALA [REFERRED TO]
UNION OF INDIA V. SHAJI [REFERRED TO]
LAKSHMI PRECISION SCREWS LIMITED VS. RAM BHAGAT [REFERRED TO]

JUDGEMENT

(1.) This writ petition is filed with the following prayers:

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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