M.D.SIVAKUMAR Vs. PREMINI@PREMA

JUDGEMENT

(1.) Review petitioner is the ninth respondent in O.P(C) No.2494 of 2017. The original petition was filed seeking following reliefs :

(2.) After hearing the petitioner in the original proceedings and some of the respondents, this Court passed the following order :

(3.) Heard the learned counsel for the review petitioner and the learned counsel appearing for the contesting respondents.