B.C. RAMACHANDRA THILAKAN, AGED 55 YEARS, S/O.LATE THANAGADAN MASTER, BOSE BHAVAN, EROOR SOUTH P.O., THRIPUNITHURA, ERNAKULAM DISTRICT Vs. THE DIRECTOR, CENTRAL BUREAU OF INVESTIGATION, CHENNAI

JUDGEMENT

(1.) Facts in Brief:

(2.) This Court, per a learned Single Judge, through a judgment dated 27.07.2012, dismissed the writ petition. Further aggrieved, the father filed this writ appeal.

(3.) Sri. A.X. Varghese, the learned counsel for the appellant, has submitted that the appellant's son, hale and hearty, was in the prime of his youth-aged 27 years. According to the learned counsel, the appellant's son fell in love with a police officer's daughter. After coming to know of their love affair, the girl's brother with his friends assaulted the appellant's son and threatened him that they would do away with him unless he desisted from loving his sister. It is the appellant's specific case, as contended by the learned counsel, that when his son was going on his motorbike on 107.2011, some unknown assailants waylaid and killed him.