MISSIONARY CONGREGATION OF THE BLESSED SACRAMENT Vs. ST. MARYS CHURCH ALANGAD, KARUMALOOR VILLAGE, PARAVUR TALUK, 683 511, REPRESENTED BY THE VICAR, AND OTHERS

JUDGEMENT

(1.) Heard the learned counsel for the petitioner and the learned counsel appearing for the 24th respondent.

(2.) Petitioner is the plaintiff in O.S.No.98 of 2017 pending before the Munsiff's Court, North Paravur. Ext.P1 is the copy of plaint. Reliefs claimed in the suit are as follows:

(3.) Prayers in this petition read thus: