(1.) Both these Writ Petitions being connected, they are disposed of by a common Judgment.
(2.) WP (C) No. 34551/06 is filed by an under graduate teacher. She is working as UPSA. Her case, in brief, is as follows:
(3.) WP (C) No. 338/07 is filed by the Manager of the School. Therein also, there is a challenge to Ext. P3 Order and the prayers are similar.
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