(1.) Case of the petitioner in brief is as follows:
(2.) The third respondent University has filed counter affidavit inter alia stating as follows:
(3.) In the counter affidavit filed by the first respondent it is inter alia stated as follows
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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