(1.) THOUGH the matter is posted for admission, by consent of the learned Counsel appearing for the parties, it is taken up for final hearing.
(2.) ADMIT .
(3.) IN this proceedings, we are concerned with the assessment year 1993 -94.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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