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LAWS(KER)-2007-3-342
K ALAVIKUTTY Vs. JOINT REGISTRAR OF CO OPERATIVE
Decided On March 28, 2007
K.ALAVIKUTTY, S/O. AHAMMAD
Appellant
V/S
JOINT REGISTRAR OF CO-OPERATIVE
Respondents
JUDGEMENT
(1.) THE writ petition is filed mainly with the following prayer :-
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