SALEESH K S Vs. INTELLIGENCE INSPECTOR

JUDGEMENT

(1.) SINCE all the petitioners in these connected cases are registered dealers under the VAT Act, there will be direction to the 1st respondent to release the consignment on petitioners' furnishing cash security for 50% of the security amount and on producing copy of the registration certificates attested by the Assessing Officer. File will be referred for adjudication after release of the consignment. These WP(C)s are disposed of as above. Issue photocopy of this judgment today itself.