(1.) Case of the petitioner in brief is as follows:
(2.) I heard learned senior counsel Sri.N.N.Sugunapalan and learned Advocate General also.
(3.) Learned Advocate General submits that committee has already submitted its report and fresh guidelines will be framed within one month from today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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