(1.) IN the matter of participation in the selection process for appointment to the post of Lecturer (Mechanical Engineering), there is already an interim order dated 10.11.2003. The writ petition is hence disposed of in terms of the said interim order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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