(1.) WHEN this appeal came up for final hearing, learned counsel appearing for the appellants submits that the appeal is not pressed. In the result, the appeal is dismissed as not pressed. C.M.P.No.1037 of 1996 shall stand dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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